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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(2)(a) in The Goa Industrial Development Act, 1965

(a)all properties, funds and dues which are vested in, or realisable by, the Corporation shall vest in, or be realisable by, the State Government;