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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jharkhand - Subsection

Section 64(d) in Bihar Coal Mining Area Development Authority Rules, 1988

(d)the Chief Medical Officer may direct that no person shall be buried or cause to be buried in a grave less than two meters deep any corpse believed by him to be infected with or likely to spreaded cholera, pox or any other epidemic disease;