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[Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(27)(f) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(f)Advertising the achievements of any Union. Association etc. of the employees recognised or otherwise, within the Bank premises without the prior permission of the Management in writing or the posting or pasting of any pamphlets, handbills, calenders etc. highlighting the activities, achievements etc. of the Union, except in accordance with the provisions of any Rule or Law for the time being in force.