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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Travancore-Cochin Medical Practitioners Act, 1953

(a)"Council" means, in relation to matters pertaining to modem medicine, the Council of Modern Medicine, in relation to matters pertaining to homeopathic medicine, the Council of homeopathic Medicine, and in relation to matters pertaining to indigenous medicine, the Council of Indigenous Medicine, established under Section 3: