Income Tax Appellate Tribunal - Chennai
Shri Babu Manoharan,, Chennai vs Dcit, Cc-1(3),, Chennai on 27 January, 2021
आयकर अपीलीय अिधकरण, 'सी' यायपीठ, चे ई IN THE INCOME TAX APPELLATE TRIBUNAL 'C' BENCH, CHENNAI ी महावीर संह, उपा य एवं ी जी. मंजुनाथ, लेखा सद य के सम BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER Sl. Appeal No. Asst year Appellant Respondent No. 1 ITA No. 2016-17 The ACIT, Shri D. Sundararajan, 3431/CHNY/2018 Central Circle - 1, No.2, Sree Annapoorna Farm Coimbatore 641 018. House, Thondamuthur Main Road, Vedapatti, Coimbatore - 641 007.
PAN: AUBPS5061L DR: Shri G. Johnson, Addl.CIT AR: Shri S. Sridhar, Advocate 2 ITA No. 2014-15 Shri Babu Manoharan, The ACIT, 2696/CHNY/2019 No.56C, Old Mahabalipuram Central Circle 1(3), Road, Sholinganallur, Chennai.
Chennai - 600 119.
PAN: AAHPM9218P AR: Shri N. Anush Shankar, DR: Shri G. Johnson, Addl.CIT CA 3 ITA No. 2012-13 M/s. Tamilnadu Civil Supplies The ACIT, 3460/CHNY/2019 Corporation, Company Circle - 3(1), 42, Thambusamy Road, Chennai.
Kilpauk, Chennai - 600 010.
PAN: AABCT0551H DR: Shri G. Johnson, Addl.CIT AR: Ms. Sudha Devi, M.D. 4 ITA No. 2012-13 Shri S.R. Annamalai, The ACIT, 996/CHNY/2019 45, Bajanai Koil Street, Central Circle 2(4), Choolaimedu, Chennai.
Chennai - 600 094.
PAN: AALPA3628H DR: Shri G. Johnson, Addl.CIT AR: Shri S. Sridhar, Advocate 5 to ITA Nos.997, 998 2010-11, Shri S. Xavier Britto, The ACIT, 7 & 999/CHNY/2019 2012-13 New No.13, Kasturba Nagar, Central Circle 2(4), & 3rd Main Road, Adyar, Chennai.
2013-14 Chennai - 600 020.
PAN: AADPB8726B AR: Shri S. Sridhar, Advocate DR: Shri G. Johnson, Addl.CIT 2 I.T.A. No.3431/CHNY/2018 & 19 Others (VSVS) Sl. Appeal No. Asst year Appellant Respondent No. 8 to ITA Nos. 1000, 2010-11, Smt. Vimalarani Britto, The ACIT, 10 1001 & 2013-14 New No.13, Kasturba Nagar, Central Circle 2(4), 1002/CHNY/2019 & 3rd Main Road, Adyar, Chennai.
2014-15 Chennai - 600 020.
PAN: AADPV8816C
AR: Shri S. Sridhar, Advocate DR: Shri G. Johnson, Addl.CIT 11 ITA No. 2012-13 Shri Dulichand Chanchal The Income Tax Officer, 460/CHNY/2020 Kanwar, Non-Corporate Ward - 4(3), No.9, Chandan Bhavan, Basin Chennai. Water Works Street, Sowcarpet, Chennai - 600 079.
PAN: AACPK9981G
AR: Shri T. Banusekar, CA DR: Shri G. Johnson, Addl.CIT
12 ITA No. 2012-13 Smt. Deepa Bothra, The Income Tax Officer,
461/CHNY/2020 No.9, Basin Water Works Non-Corporate Ward - 4(3),
Street, Sowcarpet, Chennai.
Chennai -600 079.
PAN: AADPN0672J
AR: Shri T. Banusekar, CA DR: Shri G. Johnson, Addl.CIT
13 ITA No. 2013-14 M/s. Ennar Estates & Holdings The Income Tax Officer,
336/CHNY/2020 Pvt. Ltd., Corporate Ward - 2(1),
New No.14, Old No.12, Chennai.
"Sundaram", 54th Street,
Ashok Nagar,
Chennai - 600 083.
PAN: AAACE9609G
DR: Shri G. Johnson, Addl.CIT
AR: Shri T. Banusekar, CA
14 ITA No. 2008-09 The ACIT, M/s. Schawk India Pvt. Ltd.,
2619/CHNY/2019 Corporate Circle - 6(1), RMZ Milenia Business Park,
Chennai. Campus-2, 5th Floor, No.143,
Dr.M.G.R Road,
Kandanchavadi,
Chennai - 600 096.
PAN: AAICS2922G
DR: Shri G. Johnson, Addl.CIT AR: Shri Ashik Shah, CA 15 ITA No. 2015-16 Smt. Lakshmi Subramanian, The Income Tax Officer, 2590/CHNY/2018 Flat C, Sunflower Apartments, Non-Corporate Ward 17(1), No.85, 10th Avenue Ashok Chennai - 600 034. Nagar, Chennai - 600 083.
PAN: ACGPL7160E AR: Shri S. Sridhar, Advocate DR: Shri G. Johnson, Addl.CIT 16 ITA No. 2011-12 Ms Varsha Dugar, The Income Tax Officer, 3004/CHNY/2019 No.37, Strotten Muthia Mudali Non Corporate Ward - 6(4), Street, Sowcarpet, Chennai.
Chennai - 600 079.
PAN: AAAPH3588G AR: Shri S. Sridhar, Advocate DR: Shri G. Johnson, Addl.CIT 3 I.T.A. No.3431/CHNY/2018 & 19 Others (VSVS) Sl. Appeal No. Asst year Appellant Respondent No. 17 ITA No. 2009-10 Shri A.J. Mohan, The Income Tax Officer, 140/CHNY/2019 26/46, Perumal Koil Garden Non Corporate Ward - 20(4), Street, 1st Floor, Sowcarpet, Chennai. Chennai - 600 079.
PAN: AANPM4141P AR: Shri S. Sridhar, Advocate DR: Shri G. Johnson, Addl.CIT 18 ITA No. 2008-09 Shri R.S. Suriya, The DCIT, 398/CHNY/2019 15/7, Krishna Street, Central Circle II(5), T.Nagar, Chennai - 600 017. Chennai. PAN: ALRPS0353G Ms. Sandhya, CA DR: Shri G. Johnson, Addl.CIT 19 ITA No. 2008-09 The DCIT, Shri R.S. Suriya, 774/CHNY/2019 Central Circle 2(4), Prop: 36, Arcot Street, Chennai. T.Nagar, Chennai - 600 017.
PAN: ALRPS0353G
DR: Shri G. Johnson, Addl.CIT Ms. Sandhya, CA
20 ITA No. 2004-05 Late Shri T.M. Subramaniam, The Income Tax Officer,
131/CHNY/2018 (Rep. by Legal Heir Shri T.M.S. Non-Corporate Ward (1),
Sivakumar), Chennai.
No.14/2, Mancholai Street,
Kalaimagal Nagar,
Ekkattuthangal,
Chennai - 600 032.
PAN: BFTPS2156A
AR: Shri T.M.S. Sivakumar, DR: Shri G. Johnson, Addl.CIT
Assessee
सन
ु वाई क तार ख/Date of Hearing : 27.01.2021
घोषणा क तार ख/Date of Pronouncement : 27.01.2021
आदे श /O R D E R
Per MAHAVIR SINGH, VP:
This bunch of 20 appeals filed by different assessees and Revenue are directed against respective orders of learned Commissioner of Income Tax (Appeals), Chennai for respective assessment years.
4 I.T.A. No.3431/CHNY/2018 & 19 Others (VSVS)2. We have heard the counsels for the assessees and the ld. DR and also perused the material available on record. At the time of hearing, learned counsels for the assessees have made a statement at bar that the assessees wants to utilize the Direct Taxes 'Vivad se Vishwas Scheme, 2020' to settle pending dispute relating to Direct Taxes and in this regard the assessees have filed Form No 1 and 2 and received Form No. 3 from the designated authority. Therefore, once the assessees received Form No.3 from the designated authority, then there is no point in keeping appeals filed by the assessees. Hence, we dismiss the appeals filed by the assessees and Revenue as withdrawn.
3. In the result, all the appeals filed by the assessees and Revenue are dismissed as withdrawn.
Order pronounced in the open court on 27th January, 2021 at Chennai.
Sd/- Sd/-
(जी. मंजुनाथ) (महावीर सह )
(G. MANJUNATHA) (MAHAVIR SINGH)
लेखा सद य /ACCOUNTANT MEMBER उपा य /VICE PRESIDENT
चे ई/Chennai,
दनांक/Dated, the 27th January, 2021 RSR आदेश क ितिलिप अ ेिषत/Copy to:
1. अपीलाथ /Appellant 2. यथ /Respondent 3. आयकर आयु (अपील)/CIT(A)
4. आयकर आयु /CIT 5. िवभागीय ितिनिध/DR 6. गाड फाईल/GF.