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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Apartment Ownership Rules, 1997

6. Eligible percentage of votes of each apartment, owner-

SI. No. Floor Identifiable No. of the flat Eligible percentage of vote
(1) (2) (3) (4)
1. Basement Specify Specify
2. Ground Floor 001002003Others specify Specify
3. First Floor 101102103Others specify Specify
4. Other floors Specify Specify