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[Entire Act]
State of Tamilnadu - Section
Section 6 in The Tamil Nadu Apartment Ownership Rules, 1997
6. Eligible percentage of votes of each apartment, owner-
| SI. No. | Floor | Identifiable No. of the flat | Eligible percentage of vote |
| (1) | (2) | (3) | (4) |
| 1. | Basement | Specify | Specify |
| 2. | Ground Floor | 001002003Others specify | Specify |
| 3. | First Floor | 101102103Others specify | Specify |
| 4. | Other floors | Specify | Specify |