Supreme Court - Daily Orders
Municipal Council Pathankot (Now Known ... vs Nathu Ram Gupta . on 21 July, 2015
Author: Chief Justice
Bench: Chief Justice, S.A. Bobde
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.1490 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.11436 OF 2009
MUNICIPAL COUNCIL PATHANKOT
(NOW KNOW AS MUNICIPAL CORPORATION
PATHANKOT) ..PETITIONER(S)
VERSUS
NATHU RAM GUPTA & ORS. ..RESPONDENT(S)
WITH
REVIEW PETITION (C) NO. D. 41505 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO.34479 OF 2010
IMPROVEMENT TRUST, NABHA ..PETITIONER(S)
VERSUS
KRISHAN LAL AGGRAWAL & ORS. ..RESPONDENT(S)
WITH
REVIEW PETITION (C) NO.1420 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.11893 OF 2009
MUNICIPAL COUNCIL PATHANKOT
(NOW KNOW AS MUNICIPAL CORPORATION
PATHANKOT) ..PETITIONER(S)
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2015.07.22
VERSUS
16:50:10 IST
Reason:
SURINDER SINGH (SINCE DECEASED)
THROUGH LRS. & ORS. ..RESPONDENT(S)
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WITH
REVIEW PETITION (C) NO. 1461 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO. 11578 OF 2009
MUNICIPAL COUNCIL PATHANKOT
(NOW KNOW AS MUNICIPAL CORPORATION
PATHANKOT) ..PETITIONER(S)
VERSUS
RAMESH CHANDER & ORS. ..RESPONDENT(S)
WITH
REVIEW PETITION (C) NO. 1462 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO. 14161 OF 2009
MUNICIPAL COUNCIL PATHANKOT
(NOW KNOW AS MUNICIPAL CORPORATION
PATHANKOT) ..PETITIONER(S)
VERSUS
BANSI RAM GUPTA & ORS. ..RESPONDENT(S)
WITH
REVIEW PETITION (C) NO. 1463 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO. 11883 OF 2009
MUNICIPAL COUNCIL PATHANKOT
(NOW KNOW AS MUNICIPAL CORPORATION
PATHANKOT) ..PETITIONER(S)
VERSUS
ROOP LAL & ORS. ..RESPONDENT(S)
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O R D E R
Application for substitution of LRs. of the deceased respondent in Review Petition (C) No.1420 of 2015 is allowed.
There is a delay of 166, 130, 195, 166, 166 and 166 days respectively in filing the Review Petitions which has not been satisfactorily explained. Even otherwise, we have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, therefore, dismissed both on the ground of delay as well as on merits.
...........CJI.
(H.L. DATTU) .............J. (S.A. BOBDE) NEW DELHI, JULY 21, 2015.
4CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO.1490 OF 2015 IN SPECIAL LEAVE PETITION (C) NO.11436 OF 2009 MUNICIPAL COUNCIL PATHANKOT (NOW KNOW AS MUNICIPAL CORPORATION PATHANKOT) ..PETITIONER(S) VERSUS NATHU RAM GUPTA & ORS. ..RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) D 41505/2014 In SLP(C) No. 34479/2010 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 1420/2015 In SLP(C) No. 11893/2009 (With appln.(s) for substitution of l.rs of the deceased respondent and appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 1461/2015 In SLP(C) No. 11578/2009 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 1462/2015 In SLP(C) No. 14161/2009 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 1463/2015 In SLP(C) No. 11883/2009 (With appln.(s) for c/delay in filing review petition and Office Report) Date : 21/07/2015 These petitions were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S.A. BOBDE By Circulation 5 UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order. (Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)