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State of Tamilnadu - Section

Section 13 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

13. Quorum for Meeting.

- For the meeting of the Commission, there shall be a quorum of minimum three members including the Chairman. Decisions of the Commission shall, as far as possible, be unanimous. If there is a difference of opinion among members, in any case, decision shall be taken in accordance with the opinion of the majority.