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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1)(c) in Prathama U.P. Gramin Bank (Employees') Pension Regulations, 2018

(c)the family of the deceased shall be entitled to family pension, the amount of which shall be determined in accordance with Form III: