Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7(1) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008 (1)The draft and final offer document shall be displayed on the websites of stock exchanges and shall be available for download in PDF/HTML formats.
