Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 7 in The Maharashtra Purchase Tax On Sugarcane Act, 1962 7. [ Assessment and collection of tax. [[Section 7 was substituted by Maharashtra 13 of 2004, Section 40, (w.e.f. 1.7.2004). Substituted section 7 reads as follows-
