Section 2(2) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007
(2)"Captive Power Plant" or "CPP" or "Captive Generating Plant" means a power plant set up by any person to generate electricity primarily for his own use and includes a power plant set up by a co-operative society or association of persons for generating electricity primarily for the use of members of such a co-operative society or association having the eligibility specified as hereinafter.
