(a)in the case of a Warrant Officer -(i)Dismissal.(ii)Reduction to a lower grade or place in the list of his rank or to the ranks.(iii)Forfeiture of seniority of rank.(iv)Severe reprimand or reprimand.(v)Fine.(vi)Stoppages of-pay and allowances until any proved loss or damage occasioned by the offence of which the offender is charged is made good :
