Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183(6)] [Section 183] [Entire Act]

State of Madhya Pradesh - Subsection

Section 183(6)(b) in The M.P. Land Revenue Code, 1959

(b)in such area for which development plan has been approved; or