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Supreme Court - Daily Orders

Meghna Nigam vs Kapil Goel on 24 February, 2014

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ITEM NO.36                  REGISTRAR COURT.2              SECTION XVIA


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                TRANSFER PETITION (CIVIL.) NO(s). 1988 OF 2013

MEGHNA NIGAM                                         Petitioner(s)

                   VERSUS

KAPIL GOEL                                           Respondent(s)


(With appln(s) for stay and office report)


Date: 24/02/2014    This Petition was called on for hearing today.


For Petitioner(s)     Ms. Soumi Kundu,Adv.
                       Mr. Chanchal Kumar Ganguli,Adv.


For Respondent(s)




             UPON hearing counsel the Court made the following
                                 O R D E R

Await return of notice of the sole respondent. List the matter on 14.3.2014.

 |                            |                         |(SUNIL THOMAS)    |
|mg                          |                         |Registrar         |