Supreme Court - Daily Orders
Meghna Nigam vs Kapil Goel on 24 February, 2014
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ITEM NO.36 REGISTRAR COURT.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
TRANSFER PETITION (CIVIL.) NO(s). 1988 OF 2013
MEGHNA NIGAM Petitioner(s)
VERSUS
KAPIL GOEL Respondent(s)
(With appln(s) for stay and office report)
Date: 24/02/2014 This Petition was called on for hearing today.
For Petitioner(s) Ms. Soumi Kundu,Adv.
Mr. Chanchal Kumar Ganguli,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Await return of notice of the sole respondent. List the matter on 14.3.2014.
| | |(SUNIL THOMAS) | |mg | |Registrar |