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State of Odisha - Section

Section 1 in The Orissa Animal Contagious Diseases Rules, 1957

1. Short title, extent and commencement.

(1)These rules may be called the Orissa Animal Contagious Diseases Rules, 1957.
(2)They shall come into force at once.
(3)They shall apply to all the areas to which the Act is extended under Sub-section (3) of Section 1 of the Act.