Madhya Pradesh High Court
Mohammad Akram vs The State Of Madhya Pradesh on 6 January, 2026
1 CRA-12525-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12525 of 2025 (MOHAMMAD AKRAM Vs THE STATE OF MADHYA PRADESH ) Dated : 06-01-2026 Mr. Sandeep Kachhi - Advocate for appellant. Mr. Rajeev Kumar Pandey - Panel Lawyer for State.
Record be called for. List immediately thereafter.
(RAJENDRA KUMAR VANI) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 08-01-2026 11:39:40