Section 11(3)(g) in The Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2018
(g)Other internal organisational procedures.-(i)Antecedent check procedure(ii)The Provident Funds Act, 1925 (19 of 1925) and benefits(iii)The Minimum Wages Act, 1948 (11 of 1948) and benefits(iv)The Employees State Insurance Act, 1948 (34 of 1948) and benefits(v)Leave entitlement and application procedure(vi)Other company rules(vii)Obligations as employee