Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 19 January, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ No. 6815/2017
Legal Aid And Awareness Commt, Nlu, Jodh
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat.
For Respondent(s) : Mr. Manish Vyas, AAG
Ms. Aarohi Ojha on behalf of
Mr. Sanjeet Purohit, ASG
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 19/01/2019 Mr. Manish Vyas, learned Additional Advocate General seeks three days' time to file counter to the additional affidavit filed on behalf of petitioner on 23.10.2018.
Time prayed for is allowed. List the matter on 25.01.2019. (DINESH MEHTA),J (SANGEET LODHA),J 16-DJ/-
Powered by TCPDF (www.tcpdf.org)