Supreme Court - Daily Orders
Kiran vs Rahul Gandhi on 25 July, 2025
ITEM NO.1607 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1912/2025
KIRAN Petitioner(s)
VERSUS
RAHUL GANDHI Respondent(s)
FOR ADMISSION
IA No. 164557/2025 - EX-PARTE STAY
IA No. 164559/2025 - EXEMPTION FROM FILING O.T.
Date : 25-07-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) : M/S. Dubey & Chandra Law Chambers, AOR
Mr. Meenesh Dubey, Adv.
Ms. Pragya Baghel, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meantime, there shall be stay of further proceedings in HMA No. 56/2025 titled "Rahul Gandhi versus Smt. Kiran" pending before the Family Court, Panchkula, Haryana.
(HARPREET KAUR) (MANOJ KUMAR)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER (NSH)
(Additional physical appearance given in the Court) Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.07.29 15:02:04 IST Reason: