Section 37(1)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 37(1)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(e)in relation to the goods uses a geographical indication in any sign, advertisement, invoice, catalogue, business letter, business paper, price list or other commercial documents and goods are delivered to a person in pursuance of a request or order made by reference to the geographical indication as so used.

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Union of India - Subsection

Section 37(1)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999