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Punjab-Haryana High Court

Durga Parshad vs Shree Sanatan Dharam Sabha Bathinda on 29 March, 2016

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                               TA No.895 of 2015 (O&M)
                                               Date of Decision 29.03.2016

Durga Parshad
                                                                  ...... Applicant (s)
                               Versus

Shree Sanatan Dharam Sabha (Regd.) through its authorised representatives
                                                              ..... Respondent(s).

CORAM : HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK

                                ***
Present :   Mr. S.K. Sharma Budhladawale, Advocate
            for the applicant(s).

            Mr. Binderjit Singh, Advocate
            for the respondent(s).

                   ***
RAMESHWAR SINGH MALIK, J.

For order, see detailed reasons recorded in a separate order passed today in TA No. 839 of 2015 titled as "Sardul Singh Vs. Shree Sanatan Dharam Sabha (Regd) through its authorised representative".




                                                (RAMESHWAR SINGH MALIK)
March 29, 2016                                          JUDGE
mks




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