Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(iii) in The Orissa Consumer Welfare Fund Rules, 2007 (iii)Promotion of consumer education and awareness through print, audio, visual and electronic media or such other media as would be decided by the Government from time to time;
