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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(2)(b) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(b)all properties, funds and dues which are vested in or realizable by the Market Committees shall vest in and be realizable by Agricultural Produce Market Committees; and