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[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(2) in The Navy (Pension) Regulations, 1964

(2)The payment of pension and children's allowance outside India shall be regulated by the orders of the Central Government for the time being in force.[179-A. Transfer of pension. [Inserted by S.R.O. 95, dated 15th February, 1975]