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[Cites 0, Cited by 0] [Section 97(5)] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(5)(b) in Himachal Pradesh Goods and Services Tax Rules, 2017

(b)the Committee shall meet at such time and place as the Chairman, or in his absence, the Vice-Chairman of the Committee may deem fit;