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Securities And Exchange Board Of India - Section

Section 11 in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

11. Effect of refusal to grant certificate or renew certificate.-

Any debenture trustee whose application for grant or renewal of a certificate has been refused by the Board shall on and from the date of the receipt of the communication under sub-regulation (2) of regulation 10 cease to act as a debenture trustee.