Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 2 in The Chhattarpur Farmers Market Bye-Laws, 2004 2. Name and style of the market. - As per the concept of Delhi Agricultural Marketing Board Farmers markets shall be set up in NCT of Delhi which will be Farmer Consumer Friendly Market.
