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[Section 11]
[Entire Act]
State of Punjab - Subsection
Section 11(3) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983
| Are of plot | Amount of earnest money |
| 500 Square yards | Rs. 10,000 |
| 400 Square yards | Rs. 8,000 |
| 300 Square yards | Rs. 6,000 |
| 250 Square yards | Rs. 5,000 |
| 200 Square yards | Rs. 4,000 |
| 150 Square yards | Rs. 3,000 |
| 100 Square yards | Rs. 1,000 |