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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5)(d) in The Indian Contract Act, 1872

(d)A and B, being traders, enter upon a contract. A has private information of a change in prices which would affect B's willingness to proceed with the contract. A is not bound to inform B.