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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(4)(c) in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017

(c)[] [Relettered '(e)' by Notification No. 4573/Leg.H1/2019/Law, dated 28.6.2019.] recommend to the University or the appropriate authority to withdraw the recognition of the institution;