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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(a) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(a)to maintain and operate metro railway, for public carriage of passengers, constructed in, upon, across, under or over any land, building, street, road or passage in the [the National Capital Region, metropolitan city and metropolitan area] [Substituted by Act No. 34 of 2009.]; and