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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(a) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(a)sells, offers, exposes or possesses for sale, any weight or measure which has not be verified and stamped under this Act, or