Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Puducherry - Section Section 1132 in The Pondicherry (Alteration Of Name) Act, 2006 1132. [13th September, 2006]An Act to alter the name of the Union territory of Pondicherry.BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-
