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Gujarat High Court

Idbi Bank Ltd. Contracts Workers Union vs Chief General Manager & on 22 December, 2015

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

                      C/SCA/20854/2015                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 20854 of 2015

         =============================================
                         IDBI BANK LTD. CONTRACTS WORKERS UNION
                                  (GUJARAT)....Petitioner(s)
                                           Versus
                        CHIEF GENERAL MANAGER & 1....Respondent(s)
         =============================================
         Appearance:
         MR JT TRIVEDI, ADVOCATE for the Petitioner(s) No. 1
         ==========================================
         ===

                      CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                         Date : 22/12/2015

                                           ORAL ORDER

Learned advocate for the petitioner prays for time. At his request, stand over to 05.01.2016.

(PARESH UPADHYAY, J.) M O Bhati Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 23 02:41:46 IST 2015