Gujarat High Court
Idbi Bank Ltd. Contracts Workers Union vs Chief General Manager & on 22 December, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/20854/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20854 of 2015
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IDBI BANK LTD. CONTRACTS WORKERS UNION
(GUJARAT)....Petitioner(s)
Versus
CHIEF GENERAL MANAGER & 1....Respondent(s)
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Appearance:
MR JT TRIVEDI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 22/12/2015
ORAL ORDER
Learned advocate for the petitioner prays for time. At his request, stand over to 05.01.2016.
(PARESH UPADHYAY, J.) M O Bhati Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 23 02:41:46 IST 2015