Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985 4. Business to be transacted by Commission. - The business of the Commission other than that specified in the Schedule shall be transacted by the Commission.
