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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Radha Devi vs . Secretary, Health & Ors. on 13 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Radha Devi Vs. Secretary, Health & Ors.

RSA No. 127/2016

.

13.04.2023 Present: Mr. Himanshu Kapila, Advocate, vice Mr. Manohar Lal Sharma, Advocate, for the appellant.

Mr. Raj Kumar Negi, Addl. AG with Ms. Leena Guleria and Ms. Avni Kochhar Mehta, Dy. AGs, for the respondents- State.

Learned vice counsel for the appellant prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list after four weeks.

( Sushil Kukreja ) Judge 13th April, 2023 (raman) ::: Downloaded on - 13/04/2023 20:54:40 :::CIS