Himachal Pradesh High Court
Radha Devi vs . Secretary, Health & Ors. on 13 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Radha Devi Vs. Secretary, Health & Ors.
RSA No. 127/2016.
13.04.2023 Present: Mr. Himanshu Kapila, Advocate, vice Mr. Manohar Lal Sharma, Advocate, for the appellant.
Mr. Raj Kumar Negi, Addl. AG with Ms. Leena Guleria and Ms. Avni Kochhar Mehta, Dy. AGs, for the respondents- State.
Learned vice counsel for the appellant prays for an adjournment on the ground that arguing counsel is not available today.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 13th April, 2023 (raman) ::: Downloaded on - 13/04/2023 20:54:40 :::CIS