Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Mysore State - Section Section 7 in The Mysore High Court (Extension Of Jurisdiction To Coorg) Act, 1952 7. Coorg Order to cease to have effect. As from the appointed day, the Coorg Order shall cease to have effect.
