Chattisgarh High Court
Shiv Kumar Chandrakar vs Shri Sonmani Bora 10 Cra/203/2014 ... on 3 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 480 of 2018
Shiv Kumar Chandrakar Versus Shri Sonmani Bora & Ors.
03.08.2018 Shri Sudeep Johri, Advocate for petitioner.
The respondent No.1 is represented through Shri Mayank Kumar,
Advocate. He is directed to file show cause within 4 weeks'.
List this matter when the Bench is available next time.
Sd/- Sd/-
(Ajay Kumar Tripathy) (P. Sam Koshy)
Chief Justice Judge
Sumit/Ved