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Chattisgarh High Court

Shiv Kumar Chandrakar vs Shri Sonmani Bora 10 Cra/203/2014 ... on 3 August, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                 CONT No. 480 of 2018

                Shiv Kumar Chandrakar Versus Shri Sonmani Bora & Ors.




03.08.2018         Shri Sudeep Johri, Advocate for petitioner.

                   The respondent No.1 is represented through Shri Mayank Kumar,

Advocate. He is directed to file show cause within 4 weeks'.

List this matter when the Bench is available next time.

                               Sd/-                              Sd/-

                     (Ajay Kumar Tripathy)               (P. Sam Koshy)
                          Chief Justice                       Judge




    Sumit/Ved