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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(14)(iii) in The Aircraft Rules, 1937

(iii)[ Notwithstanding the amendment of this rule, the Director-General may issue the licenses as per the old format up to 31st December, 2016.] [Inserted by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).]