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Calcutta High Court (Appellete Side)

Dr. Sipra Guha vs Arambag Solvent Extraction on 9 June, 2022

26   09.6.2022
Sc   Ct. no.10
                                      C.O. 245 OF 2022
                                            --------------

Dr. Sipra Guha Vs. Arambag Solvent Extraction Private Ltd.

Ms. Joyeta Kaunda Mitra Mr. Rajkrishna Mondal.

... For the Petitioner On the prayer of learned advocate appearing for the petitioner, list the matter for hearing on 13th June, 2022.

(Rabindranath Samanta, J.)