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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 28(1)(d) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(d)the manner in which and the period for which the Provost and the Proctor shall be appointed and their powers and functions;