Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 123 in The Assam Excise Rules, 2016

123. Club Licence.

- Licences for the sale of foreign liquor by any 'club' including a proprietary club the profits of which are divisible among the share holders or members for consumption 'On' the premises shall be granted by the Collector with the previous sanction of the State Government on payment of annual licence fee as may be prescribed by the State Government from time to time.