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Chattisgarh High Court

Jaypati Yadav And Anr vs Union Of India And Ors on 4 May, 2016

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             HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                              W.P. (S) No. 2269 of 2015

              Jaypati Yadav & another Versus Union of India & others.




04/05/2016

Shri Rahul Sharma, counsel for petitioner.

Shri Avinash Singh, Panel Lawyer for the State. Heard on I.A. No.2, application for condonation of delay in payment of process fee.

On due consideration, the application is allowed. Delay in payment of process fee is hereby condoned. Office to proceed further.

Sd/-

(Sanjay K. Agrawal) Judge D/-