Patna High Court - Orders
Subbu Singh @ Subha Singh @ Subhu Singh @ ... vs The State Of Bihar on 7 April, 2021
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.12506 of 2021
Arising Out of PS. Case No.-258 Year-2019 Thana- ISUAPUR District- Saran
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SUBBU SINGH @ SUBHA SINGH @ SUBHU SINGH @ SUBE SINGH
... ... Petitioner/s
Versus
THE STATE OF BIHAR
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Amresh Kumar
: Mr.Rakesh Kumar Sharma
For the Opposite Party/s : Mrs.Rita Verma (APP)
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 07-04-2021The matter has been taken up for hearing on-line because of COVID-19 pandemic restrictions.
Call for a report from the court of 2nd Additional Sessions Judge-cum-Special Judge, Excise, Saran, as regards present status of trial of Isuapur P.S. Case No. 258 of 2019.
List this case on 05.05.2021.
(Chakradhari Sharan Singh, J) Pawan/-
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