Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act] State of West Bengal - Subsection Section 62(4)(b) in The West Bengal Correctional Services Act, 1992 (b)his release in the ordinary course is due within six months from the date on which he applies for release on parole, or