Section 20 in The SreeNarayanaGuru Open University Act, 2021
20. Authorities of the University.—
The following shall be the Authorities of the University, namely:—(i)The Senate;(ii)The Syndicate;(iii)The Academic Council;(iv)The Finance Council;(v)The Cyber Council;(vi)The Board of School of Studies; and such other bodies of the University as may be designated by Statutes to be the authorities of the University.
