Delhi High Court - Orders
Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 19 December, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 137/2018 & I.As. 4435/2018, 4442/2018, 12618/2018,
12693/2018, 613/2019, 817/2019, 13784/2019, 13785/2019,
16435/2019
SH. SUNITA KUMARI & ORS ..... Plaintiffs
Through: Mr. Yashpal Sarawat, Advocate.
versus
M/S SWO- INDIA LTD. & ORS ..... Defendants
Through: Mr. Rakesh Dahiya, Advocate for
D-4, 8 & 9.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 19.12.2023
1. Learned counsel on behalf of the defendant Nos. 4, 8 and 9 submits that there is a bereavement in the family of counsel appearing for other defendants.
2. Re-notify on 28.03.2024.
3. Pursuant to the Order dated 25.08.2023, Mr. Yashpal Sarawat, Advocate submits that he has received the communication from the plaintiffs that he is representing all the plaintiffs.
NEENA BANSAL KRISHNA, J DECEMBER 19, 2023 S.Sharma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 23:49:36