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Supreme Court - Daily Orders

M/S M.B. Enterprises vs The Arunachal Pradesh State ... on 16 January, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.42                                 COURT NO.3                   SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).    18122/2022

     (Arising out of impugned final judgment and order dated 19-09-2022
     in WA No. 28/2022 passed by the Gauhati High Court at Itanagar)

     M/S M.B. ENTERPRISES & ORS.                                              Petitioner(s)

                                                       VERSUS

     THE ARUNACHAL PRADESH STATE INFORMATION
     COMMISSION & ORS.                                                          Respondent(s)

     (FOR ADMISSION and I.R.)

     WITH Diary No(s). 32348/2022
     (FOR ADMISSION and IA No.178400/2022-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..))

     Date : 16-01-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)                  Mr. Parthiv K Goswami, Sr. Adv.
                                        Ms. Jaikriti S. Jadeja, AOR
                                        Mr. Aditya Sidhra, Adv.
                                        Mr. Amaan Shreyas, Adv.

                                        Mr. Mayank Kshirsagar, AOR
                                        Mr. Akhilesh Yadav, Adv.
                                        Ms. Abha Goel, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matters on a non-miscellaneous day after three weeks.

Interim order to continue till the next date of Signature Not Verified hearing.

Digitally signed by Anita Malhotra Date: 2023.01.17 16:32:46 IST Reason:

(ANITA MALHOTRA) (RENU KAPOOR) AR-CUM-PS ASSISTANT REGISTRAR