Section 2(1)(k) in Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Wind farm" means a place where wind turbine generator is set up generate electricity through use of wind energy.

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